Allahabad High Court
Himanshu Tiwari And Anr vs Mitali Tiwari on 16 February, 2023
Author: Rajnish Kumar
Bench: Rajnish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 6 Case :- CONTEMPT APPLICATION (CIVIL) No. - 510 of 2022 Applicant :- Himanshu Tiwari And Anr Opposite Party :- Mitali Tiwari Counsel for Applicant :- Pratul Gupta Hon'ble Rajnish Kumar,J.
List has been revised.
None appears on behalf of the applicant to press the application nor there is any request for adjournment or pass over.
The contempt application is dismissed for non-prosecution.
Order Date :- 16.2.2023 Mohit Singh/-