Allahabad High Court
United India Insurance Comp. Ltd. ... vs Ansar Ahmad And Ors. on 12 January, 2010
Author: Anil Kumar
Bench: Anil Kumar
Court No. - 11 Case :- FIRST APPEAL FROM ORDER No. - 44 of 2010 Petitioner :- United India Insurance Comp. Ltd. Through Branch Manager Respondent :- Ansar Ahmad And Ors. Petitioner Counsel :- Aanand Mohan Hon'ble Anil Kumar,J.
Heard.
Admit.
Connect with F.A.F.O. No. 40 of 2010. Issue notice to opposite parties no. 1 to 4. Till the next date of listing the operation and implementation of award dated 16.9.2009 passed by Additional District Judge Court no.2./ Motor Accident Claims Tribunal, Pratapgarh in Claim Petition No. 70 of 2007( Ansar Ahmad Vs. Smt. Primila Devi and others ) shall remain stayed. Order Date :- 12.1.2010 dk/