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Karnataka High Court

T S Parameswaran vs The Regional Provident Fund ... on 16 January, 2009

Author: Subhash B.Adi

Bench: Subhash B.Adi

.. I ..
!N THE HIGH COURT OF KARNATAKA AT BANGALORE

BATED Ti-453 THE 167" DAY OF JANUARY 2009
BEFORE

THE HOMBLE MRJUSTECE SUB?-{ASH am;  1 f A

 

gamma;   

T. S. Parameswaran,
Sic. Sri. Subrarnani iyer. (Late)

Aged about 56 years,

Ne.62, 5*" Main Road,    .  

497, SF-"S, Yeiahanka New Town,   "  E
EANC-';ALORE--5% 004. V    =   .. F'E1'"E"¥TE€3!\$ER

{By sn. 0. Vijayakumar. Adv.-A8§Eh_$"T) '        
AND:      

1 . The Regional _?rb*a§de_ni.Fund'13emm§ssioner,
{Pension} Emp§cyeesV"?rovide:nt'Fund Organisation,
"BhavIsh£nidhi' B_ha*¢a,n"--4P;B.¥-49L'2$84,

No.13, Raja 'Ram vfifiahan AR6y._¥2cad.
Richmcnd Circi"e,._ *  '-
_ . _ EANQBLQRE-569"  ' .

2. ' ' ; The..F?rc\.:ide::t 4;F1::1_d Commissicne:(Pension).
 .Et?apioyeés«VPmvidejni Fund Grganésation.
Maya { 5haxJ_an_, ' ~ , ' ' '
8"' 'E: 9"' Fianofg -Caénnought Circus.

V VA _ New":*.3e:hz --Ho"oe1.

 5&5 'E

%  f_ V 'V .3319 Deputy Genera: Manager, (HR. & LR.)

 M!$T.L_The"Escarts Mable Limited.

._ <_(Pres'£>nfiy: The Fecierai Magui Goeme £3) Ltd.)
' . ''fe§a:'.afnka, Bangawre-559 $54.

'  Rapresanted by Eta

.. RESPGNEENTS

  Smt. Viiaya R. Harzamanthgad. Aév. $3: $21 & R2}



Yhis Writ Petition is wed under Articées 226 & 22? cf the
Qorastitutier: sf Enfiéa praying to cal! for the reievant conéribution transfes
records of the petiticner inciuding form No.33 and farm No.10--D pending
an the me of the R3 and 832, etc.

"ibis: Petétisn coming on ¥or Prefiminary Hearing 'B' Group thisfrjay,
the Court made the following:  

23%

This matter was earfie: cfismissed by thés sou-z't_  

hewever. the oyder of disnfissal was recaliecivbfé 5.1  $39 

acne appears for ihe petitioner. ii Vappefirs  peféiéfiner 'is?'

interested in the matter.

2. Srntvifiaya Hanmanthegd, Iaafnééj' 'éegnsei A ézspe-fired for

respondents-4 and 2.

2 ..... Judge