Karnataka High Court
T S Parameswaran vs The Regional Provident Fund ... on 16 January, 2009
Author: Subhash B.Adi
Bench: Subhash B.Adi
.. I ..
!N THE HIGH COURT OF KARNATAKA AT BANGALORE
BATED Ti-453 THE 167" DAY OF JANUARY 2009
BEFORE
THE HOMBLE MRJUSTECE SUB?-{ASH am; 1 f A
gamma;
T. S. Parameswaran,
Sic. Sri. Subrarnani iyer. (Late)
Aged about 56 years,
Ne.62, 5*" Main Road, .
497, SF-"S, Yeiahanka New Town, " E
EANC-';ALORE--5% 004. V = .. F'E1'"E"¥TE€3!\$ER
{By sn. 0. Vijayakumar. Adv.-A8§Eh_$"T) '
AND:
1 . The Regional _?rb*a§de_ni.Fund'13emm§ssioner,
{Pension} Emp§cyeesV"?rovide:nt'Fund Organisation,
"BhavIsh£nidhi' B_ha*¢a,n"--4P;B.¥-49L'2$84,
No.13, Raja 'Ram vfifiahan AR6y._¥2cad.
Richmcnd Circi"e,._ * '-
_ . _ EANQBLQRE-569" ' .
2. ' ' ; The..F?rc\.:ide::t 4;F1::1_d Commissicne:(Pension).
.Et?apioyeés«VPmvidejni Fund Grganésation.
Maya { 5haxJ_an_, ' ~ , ' ' '
8"' 'E: 9"' Fianofg -Caénnought Circus.
V VA _ New":*.3e:hz --Ho"oe1.
5&5 'E
% f_ V 'V .3319 Deputy Genera: Manager, (HR. & LR.)
M!$T.L_The"Escarts Mable Limited.
._ <_(Pres'£>nfiy: The Fecierai Magui Goeme £3) Ltd.)
' . ''fe§a:'.afnka, Bangawre-559 $54.
' Rapresanted by Eta
.. RESPGNEENTS
Smt. Viiaya R. Harzamanthgad. Aév. $3: $21 & R2}
Yhis Writ Petition is wed under Articées 226 & 22? cf the
Qorastitutier: sf Enfiéa praying to cal! for the reievant conéribution transfes
records of the petiticner inciuding form No.33 and farm No.10--D pending
an the me of the R3 and 832, etc.
"ibis: Petétisn coming on ¥or Prefiminary Hearing 'B' Group thisfrjay,
the Court made the following:
23%
This matter was earfie: cfismissed by thés sou-z't_
hewever. the oyder of disnfissal was recaliecivbfé 5.1 $39
acne appears for ihe petitioner. ii Vappefirs peféiéfiner 'is?'
interested in the matter.
2. Srntvifiaya Hanmanthegd, Iaafnééj' 'éegnsei A ézspe-fired for
respondents-4 and 2.
2 ..... Judge