Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 14(3)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(3)(i) in The U.P. Lokayukta And Up-Lokayuktas Act, 1975

(i)any officer or investigation agency of the State or Central Government with the concurrence of that Government,