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[Cites 0, Cited by 0] [Section 3B] [Entire Act]

State of Rajasthan - Subsection

Section 3B(4) in The Rajasthan Electricity (Duty) Rules, 1970

(4)The meter installed under sub-rule (3) shall be so maintained as to record the consumption correctly. The meter shall be deemed to be correct if it conforms with the requirements of sub-rule (1) and sub-rule (2) of Rule 57 of the Indian Electricity Rules, 1956.