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[Cites 0, Cited by 0] [Section 89(2)] [Section 89] [Entire Act]

State of Assam - Subsection

Section 89(2)(c) in Assam Panchayat Act, 1994

(c)contribute association at All India, State or Inter State Level concerned with the promotion of local self Government and to exhibition, seminar and conference within the District related to the activities of Gaon Panchayats, Anchalik Panchayat and Zilla Parishad, and