Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 129B(2)] [Section 129B] [Entire Act]

State of Tamilnadu - Subsection

Section 129B(2)(ii) in Chennai City Municipal Corporation Act, 1919

(ii)the tax, if any, due in respect of the advertisement has not been paid.