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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Telangana - Subsection

Section 15(1)(b) in Telangana Pulses, Edible Oil Edible Oil Seeds (Licensing, Storage and Regulation) Order, 2015

(b)to the Chief Rationing Officer, if such order is that of District Supply Officer. (City) or Assistant Supply Officer, in respect of twin cities of Hyderabad and Secunderabad.