Supreme Court - Daily Orders
B.K. Jayamma vs B.K. Ramaiah on 25 October, 2024
Bench: C.T. Ravikumar, Sanjay Karol
ITEM NO.801 COURT NO.11 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 7910/2023
B.K. JAYAMMA & ANR. Appellant(s)
VERSUS
B.K. RAMAIAH & ORS. Respondent(s)
([ RETAIN IN THE LIST ] )
Date : 25-10-2024 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SANJAY KAROL
For Appellant(s) Mr. Narendra Kumar, AOR
For Respondent(s) Mr. Anand Varma, AOR
Mr. Vipin Nair, AOR
M/S. Nuli & Nuli, AOR
Mr. Nishant Verma, AOR
UPON hearing the counsel the Court made the following
O R D E R
Not to be deleted from the notified dated i.e., 06.11.2024.
(VARSHA MENDIRATTA) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by VARSHA MENDIRATTA Date: 2024.10.25 14:48:59 IST Reason: