Supreme Court - Daily Orders
Ravi Datt Aggarwal vs Dlf Homes Panchkula Pvt. Ltd. on 18 February, 2019
Bench: Uday Umesh Lalit, Hemant Gupta
1
ITEM NO.301 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.26519/2018
(Arising out of impugned final judgment and order dated 20-08-2018
in CMM No.951/2018 passed by the High Court Of Delhi At New Delhi)
RAVI DATT AGGARWAL & ORS. Petitioner(s)
VERSUS
DLF HOMES PANCHKULA PVT. LTD. & ORS. Respondent(s)
(IA No.140800/2018 – For exemption from filing Certified Copy of
the impugned judgment; IA No.140801/2018 – For permission to file
additional documents/facts/annexures; and, IA No.157018/2018 – For
permission to file additional documents/facts/annexures)
WITH
SLP(C) Nos.928-976/2019 (XVII)
(IA No.16833/2019 – For substitution; IA No.16742/2019 – For
substitution; and, IA No.17391/2019 – For condonation of delay in
filing)
SLP (C) Nos.3623-3654/2019
(FOR ADMISSION and I.R.)
Date : 18-02-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE HEMANT GUPTA
Counsel for the parties:
Mr. Amarjeet Singh, AOR
Mr. Narender Yadav, Adv.
Mr. Pinaki Misra, Sr. Adv.
Mr. R.N. Karanjawala, Adv.
Ms. Ruby Singh Ahuja, Adv.
Ms. Deepti Sarin, Adv.
Signature Not Verified
Mr. Nakul Gandhi, Adv.
Mr. Sahil Monga, Adv.
Digitally signed by
MUKESH KUMAR
Date: 2019.02.19
17:50:35 IST
Reason: Ms. Manik Karanjawala, Adv.
Ms. Kanika Agnihotri, Adv.
Ms. Seema Sundd, Adv.
Mr. Pravin Bahadur, Adv.
Mr. Saurabh Kumar, Adv.
2
Mr. Prabhat Ranjan, Adv.
Mr. Aditya Singh, Adv.
Ms. Swikriti Singhania, Adv.
Mr. Alabhay D., Adv.
Ms. Shreyansi Goel, Adv.
Mr. Kartik Nayar, Adv.
M/s. Karanjawala & Co., AOR
Mr. Ranbir Singh Yadav, Adv.
Mr. Puran Mal Saini, Adv.
Ms. Anzu K. Verkey, Adv.
Mr. Pati Raj Yadav, Adv.
Mr. B. Rajesh, Adv.
Mr. Ankur Bansal, AOR
Mr. Anuj Arora, Adv.
Dr. M.K. Ravi, Adv.
Ms. Aruna Tilekar, Adv.
Ms. Priya Puri, Adv.
Ms. Vineeta Meghrajani, Adv.
Mr. Anand S. Jha, AOR
Md. Ali, Adv.
Mr. Ankit Gupta, Adv.
Mr. Akash Vashisth, Adv.
Mr. Ranvijay Singh, Adv.
Mr. Siddharth Mittal, Adv.
Mr. Hari Om Yaduvanshi, Adv.
Dr. Monika Gusain, AOR
Mr. Sandeep Chhabra, Adv.
Mr. Jinendra Jain, AOR
Mr. Dinesh Chander Trehan, Adv.
Ms. Astha Tyagi, AOR
Mr. Rajesh Kumar Chaurasia, AOR
Mr. Sudhir Kathapalia, Adv.
Mr. Anant Agarwal, Adv.
Ms. Sweta Rani, AOR
Mr. Siddharth Batra, AOR
Mr. Nikhlesh, AOR
Mr. Naveen Sheokand, Adv.
3
Mr. Ashok Kashyap, Adv.
Mr. Vishwa Pal Singh, AOR
Mr. Nikilesh Ramachandran, AOR
UPON hearing the counsel the Court made the following
O R D E R
SLP (C) No.26519/2018 & SLP(C) Nos.928-976/2019 Heard learned counsel for the parties. Applications for substitution are allowed. Order reserved.
SLP (C) Nos.3623-3654/2019 Issue notice, returnable on 01.04.2019. Dasti service, in addition, is permitted. Until further orders, there shall be interim stay of further proceedings in execution.
(MUKESH NASA) (SUMAN JAIN)
COURT MASTER BRANCH OFFICER