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[Cites 0, Cited by 0] [Section 68(6)] [Section 68] [Entire Act]

State of Tamilnadu - Subsection

Section 68(6)(a) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

(a)On and from the date of the commencement of this Act, no University other than the Tamil Nadu Dr. Ambedkar Law University shall open and affiliate any college providing courses of study in law either at the under-graduate level or post-graduate level or for issuing any other diploma or certificate in law.