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[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

State of Kerala - Subsection

Section 3A(1)(f) in Kerala Panchayat Raj Act, 1994

(f)suggesting the location of street lights, street or community water taps, public wells, public sanitation units, irrigation facilities and such other public utility schemes;