Section 21 in The Rajasthan Trade Articles (Licensing and Control) Order, 1980
21. Sale on permits.
- The Licensing Authority may, by general or special order in writing, require any dealer [and producer] [Inserted by Notification No. S.O. 65, dated 30.9.2015 (w.e.f. 27.8.80).] holding stock of a trade article to sell such article on permits issued by the Licensing Authority or such other officer authorised in this behalf by the State Government.
