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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Uttar Pradesh - Subsection

Section 98(1) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(1)No vacancy in a Zila Panchayat or in a Committee of a Zila Panchayat, or a sub-Committee appointed by the Karya Samiti, shall vitiate any of its acts or proceedings.