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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(b) in The Haryana Minerals (Vesting of Rights) Rules, 1979

(b)"Director" means the Director of Industries, Haryana and includes any officer authorised by the Director to perform all or any of the functions of the Director under these rules;