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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Rajasthan - Subsection

Section 67(10) in Rajasthan Muslim Wakf Regulations, 1964

(10)The Record Keeper or Section Incharge of record shall on the day mentioned in the order deliver to the Inspection Clerk the record or paper mentioned in the order and shall receive an acknowledgment from the Inspection Clerk.