Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 271] [Entire Act] State of Gujarat - Subsection Section 271(f) in The Gujarat Municipalities Act, 1963 (f)Amount of security. - fixing the amount and nature of the security to be furnished by any officer or servant from whom it may be deemed expedient to require security;
