Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 199] [Entire Act] State of Tripura - Subsection Section 199(2) in Tripura Municipal Act, 1994 (2)Every Municipality shall maintain such ferry and make all provisions for safety and convenience of computers and properties to be conveyed by such ferry.
