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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Haryana - Subsection

Section 50(1)(a) in Haryana Municipal Corporation Act, 1994

(a)to produce any record, correspondence, plans or other documents which is in his possession or under his control as Commissioner or which is recorded or filed in his office or in the office of any Corporation Officer or other Corporation employee subordinate to him;