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[Cites 0, Cited by 0] [Section 8(1a)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1a)(n) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(n)take such steps as may be necessary and expedient to prevent the outbreak and spread of epidemic diseases and provide for the proper treatment of the sick, the establishment and maintenance of hospitals and dispensaries and the appointment of medical staff in the Coal Mining Development Area; and