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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(b) in Transfer of Evacuee Deposits Rules, 1955

(b)Index Register of Evacuees. - The Index Register which shall be maintained in Form VI shall show the names of evacuees whose deposits are transferred to Pakistan. The names shall be arranged in alphabetical order. References to the pages of the other registers in which the transactions of the evacuees are recorded shall be given against the relevant entry in this register.