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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(2)(p) in The Maharashtra Universities Act, 1994

(p)twenty teachers [of which three shall be women and two shall be persons belonging to the Scheduled Castes or Scheduled Tribes or Denotified Tribes (Vimukta Jatis)/Nomadic Tribes or Other Backward Classes by rotation] [These words were Inserted by Maharashtra 55 of 2000, section 19(c).] having teaching experience of not less than five years other than heads of university departments or university institutions or principals or heads of recognized institutions, elected by the teachers from amongst themselves, these seats being allotted facultywise proportionately but voting to be in common;