Section 13(3)(d) in The Income Tax Act, 1961

[Cites 0, Cited by 13] [Section 13(3)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3)(d) in The Income Tax Act, 1961

(d)any relative of any such author, founder, person, [member, trustee or manager] [ Substituted by Act 16 of 1972, Section 7, for certain words (w.e.f. 1.4.1973).] as aforesaid;

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Union of India - Subsection

Section 13(3)(d) in The Income Tax Act, 1961