Allahabad High Court
Hasan Tanveer Iqbal vs State Bank Of India Thru Chairman/M.D. ... on 30 July, 2010
Author: Anil Kumar
Bench: Anil Kumar
Court No. - 26 Case :- WRIT - A No. - 40517 of 2005 Petitioner :- Hasan Tanveer Iqbal Respondent :- State Bank Of India Thru Chairman/M.D. And Others Petitioner Counsel :- A.K. SriVastaVa,Sumit Srivastava Respondent Counsel :- Vipin Sinha Hon'ble Anil Kumar J.
On the request of learned counsel for the petitioner, list in the next cause list. Order Date :- 30.7.2010 Krishna/*