Supreme Court - Daily Orders
M/S Imperia Structures Ltd. vs Anil Patni on 1 April, 2019
Bench: Uday Umesh Lalit, Indu Malhotra
ITEM NO.28 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s).9796/2019
(Arising out of impugned final judgment and order dated 12-09-2018
in CC No.3011/2017, 12-09-2018 in CC No.3012/2017, 12-09-2018 in CC
No.3013/2017, 12-09-2018 in CC No.3014/2017, 12-09-2018 in CC No.
3015/2017, 12-09-2018 in CC No.3016/2017, 12-09-2018 in CC No.
3017/2017, 12-09-2018 in CC No.3018/2017, 12-09-2018 in CC No.
3019/2017, 12-09-2018 in CC No.3020/2017 passed by the National
Consumers Disputes Redressal Commission, New Delhi)
M/s. IMPERIA STRUCTURES LTD. Petitioner(s)
VERSUS
ANIL PATNI Respondent(s)
(IA No.48020/2019-CONDONATION OF DELAY IN FILING; IA No.48021/2019-
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT; and, IA
No.48022/2019-EX-PARTE STAY )
WITH
Diary No(s).9793/2019 (XVII)
(IA No.49222/2019-CONDONATION OF DELAY IN FILING; and, IA
No.49223/2019-STAY APPLICATION)
Date : 01-04-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Vikas Singh, Sr. Adv.
Mr. Simranjeet Singh, Adv.
Mr. Gautam Talukdar, Adv.
Ms. Rhea Dube, Adv.
Mr. Aadhar Nautiyal, Adv.
Mr. Rohit Sharma, Adv.
Mr. Gautam Talukdar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2019.04.02 List the matters on 05.04.2019 17:14:36 IST Reason: (MUKESH NASA) (RAJINDER KAUR) COURT MASTER BRANCH OFFICER