Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 195] [Entire Act]

State of Madhya Pradesh - Subsection

Section 195(a) in The M.P. Irrigation Rules, 1974

(a)The Executive Engineer shall cause such investigation to be made as he may consider suitable;