Section 17 in U.P. (Suspension Of Sentence Of Prisoners) Rules, 2007
17. If Parole is applied on grounds of marriage, then,-
(A)Name of the girl and father's name ...........................(B)Age of the girl ...............................................................(C)Name of the boy and father's name .............................................(D)Age of the boy.................................................................Note.-The details of the boy and the girl whose marriage is to be solemnised be given essentially.
