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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(2)(b) in Raiganj University Act, 2014

(b)Representatives of Departments of the University and affiliating Colleges-
(ix)Heads of Departments of the University;
(x)five senior most Professors of Departments of University to be selected by the Vice-Chancellor in alphabetical order of the Department, of whom not more than one Professor shall be from the same Department;