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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Jharkhand - Subsection

Section 11(2)(c) in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

(c)license to establish a private warehouse for the deposit and storage of ENA on payment of duty for the manufacture of country liquor (C.L. Form No. III).