Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act] State of Sikkim - Subsection Section 29(3)(c) in Sikkim Agricultural Land Ceiling and Reforms Act, 1977 (c)for the purpose of making gift of the land to any institution established exclusively, for religious or charitable purpose;