Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(2) in Home Guards Organisation, (Departmental Examination) Rules, 2012

(2)The subject papers will be allowed to be answered with the help of text books of the subject.Explanation. - With books means original text books of the subjects having bare Acts and / or rules without any commentaries or case laws and includes manuals issued by the Government.