Section 3 in THE CONSTITUTION (FOURTEENTH AMENDMENT) ACT, 1962
3. Amendment of the First Schedule.-
In the First Schedule to the Constitution, under the heading "II. THE UNION TERRITORIES", after entry 8, the following entry shall be inserted, namely:-"9. Pondicherry The territories which immediately before the sixteenth day of August, 1962, were comprised in the French Establishments in India known as Pondicherry, Karikal, Mahe and Yanam.".
