Section 24(5) in Maharashtra Public Universities Act, 2016
(5)The Director of Sports and Physical Education shall,-(a)cultivate excellence in various domains of sports and also to promote a spirit of healthy competition;(b)promote sports, culture and organize activities in the field of sports in colleges, institutions and university departments;(c)co-ordinate and organize activities related to various sports jointly with regional and national bodies;(d)organize university level competitions, sports skill development camps in various sports on the university campus;(e)train students for regional, national and international competitions in various sports;(f)to prepare the report of the Board of Sports and Physical education to be submitted before the Senate;(g)undertake any other task that may be assigned to him by the university authorities, so as to carry out objectives of the Board of Sports and Physical education;(h)exercise such other powers and perform such other duties as prescribed by or under this Act or assigned to him by the Vice-Chancellor and Pro-Vice-Chancellor, from time to time.
