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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(3)(c) in The West Bengal Industrial Infra-Structure Development Corporation Act, 1974

(c)has so abused his position as member as to render his continuance on the Corporation detrimental to the interest thereof or of the general public, or