Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 39 in The Maharashtra Warehouses Act, 1960 39. Power of State Government to amend Schedule. - The State Government may, by notification in the official Gazette, add to, amend or omit any of the entries in the Schedule.
