Delhi High Court - Orders
Bls E Services Limited vs Union Of India & Anr on 4 February, 2026
Bench: V. Kameswar Rao, Manmeet Pritam Singh Arora
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1533/2026 CM APPL. 7486/2026 CM APPL. 7487/2026
BLS E SERVICES LIMITED
.....Petitioner
Through: Mr. Naman Joshi and Ms. Amber
Tickoo, Advs.
versus
UNION OF INDIA & ANR.
.....Respondents
Through: Ms. Nidhi Raman, CGSC and Mr.
Akash Mishra, Adv.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 04.02.2026 The Hon'ble Division Bench has not assembled today. List on 06.02.2026.
BY ORDER COURT MASTER FEBRUARY 04, 2026 sr This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/02/2026 at 20:37:27