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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Puducherry - Subsection

Section 17(1) in Anglo-French Textiles Limited (Acquisition and Transfer of Textile Undertaking) Act, 1986

(1)On receipt of the claims under section 15, the Commissioner shall arrange the claims in the order of priority specified in the Second Schedule and examine the same in accordance with the said order.