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[Cites 0, Cited by 6]

Supreme Court of India

Union Of India & Anr vs Delhi Cloth & General Mills Co. Ltd. & Anr on 6 May, 1997

Equivalent citations: AIR 1997 SUPREME COURT 2429, 1997 (5) SCC 767, 1997 AIR SCW 2344, 1997 (4) SCALE 251, (1997) 5 JT 474 (SC), (1997) 67 DLT 305, (1998) 109 ITD 113, (1997) 5 SUPREME 414, (1997) 4 SCALE 251, (1997) 70 ECR 737, (1997) 92 ELT 315

Bench: S.P. Bharucha, S.C. Sen, M. Jagannadha Rao

           PETITIONER:
UNION OF INDIA & ANR.

	Vs.

RESPONDENT:
DELHI CLOTH & GENERAL MILLS CO. LTD. & ANR.

DATE OF JUDGMENT:	06/05/1997

BENCH:
S.P. BHARUCHA, S.C. SEN, M. JAGANNADHA RAO




ACT:



HEADNOTE:



JUDGMENT:

O R D E R The application for intervention is dismissed.