Supreme Court of India
Union Of India & Anr vs Delhi Cloth & General Mills Co. Ltd. & Anr on 6 May, 1997
Equivalent citations: AIR 1997 SUPREME COURT 2429, 1997 (5) SCC 767, 1997 AIR SCW 2344, 1997 (4) SCALE 251, (1997) 5 JT 474 (SC), (1997) 67 DLT 305, (1998) 109 ITD 113, (1997) 5 SUPREME 414, (1997) 4 SCALE 251, (1997) 70 ECR 737, (1997) 92 ELT 315
Bench: S.P. Bharucha, S.C. Sen, M. Jagannadha Rao
PETITIONER: UNION OF INDIA & ANR. Vs. RESPONDENT: DELHI CLOTH & GENERAL MILLS CO. LTD. & ANR. DATE OF JUDGMENT: 06/05/1997 BENCH: S.P. BHARUCHA, S.C. SEN, M. JAGANNADHA RAO ACT: HEADNOTE: JUDGMENT:
O R D E R The application for intervention is dismissed.