Supreme Court - Daily Orders
Union Of India vs Rajiv Suri on 7 February, 2020
Bench: D.Y. Chandrachud, Indu Malhotra
CA 3799-3800/19
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ITEM NO.64 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos.3799-3800/2019
UNION OF INDIA Appellant(s)
VERSUS
RAJIV SURI Respondent(s)
(With appln.(s) for exemption from filing c/c of the impugned
judgment, intervention/impleadment and stay)
WITH Diary No.16286/2019 (XVII)
(With appln.(s) for c/delay in filing SLP, exemption from filing
c/c of the impugned judgment and interim relief)
Diary No.16445/2019 (XVII)
(With appln.(s) for c/delay in filing SLP, exemption from filing
c/c of the impugned judgment and stay)
C.A. No.5735/2019 (XVII)
(With appln.(s) for exemption from filing c/c of the impugned
judgment and stay)
C.A. No.5799/2019 (XVII)
(With appln.(s) for exemption from filing c/c of the impugned
judgment and stay)
C.A. No.7436/2019 (XVII)
(With appln.(s) for exemption from filing c/c of the impugned
judgment and exemption from filing O.T. and ex-parte stay)
Date : 07-02-2020 These matters were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MS. JUSTICE INDU MALHOTRA
For Appellant(s) Mr. Atmaram N.S. Nadkarni, ASG
Ms. Suhasini Sen, Adv.
Signature Not Verified Mr. S.S. Rebello, Adv.
Digitally signed by
CHETAN KUMAR
Date: 2020.02.07
Ms. Arzu Paul, Adv.
18:17:48 IST
Reason: Mr. Neeleshwar P., Adv.
Ms. Riya Soni, Adv.
Mr. Divya Prakash Pande, Adv.
Mr. Abhishek Aatrey, Adv.
Mr. Sarad Kumar Singhania, Adv.
CA 3799-3800/19
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Mr. Pranay Ranjan, Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. Alok Sangwan, Adv.
Mr. Sunny Kadiyan, Adv.
Mr. Devashish Bharuka, AOR
Ms. Nidhi Dwivedi, Adv.
Mr. Pradeep Misra, AOR
Mr. Ajay Kumar Pandey, Adv.
Mr. Vanshdeep Dalmia, AOR
Mr. Avishkar Singhvi, Adv.
Mr. Suchakshu Jain, Adv.
Ms. Srishti Agnihotri, AOR
For Respondent(s) Mr. Vanshdeep Dalmia, AOR
Mr. Avishkar Singhvi, Adv.
Mr. Suchakshu Jain, Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. Ajit Sharma, AOR
Mr. Abhishek Rana, Adv.
Mrs. Mona K. Rajvanshi, AOR
Mr. Anurag Kashyap, Adv.
Mr. Ashwani Kumar, Adv.
Mr. Soumya Kundu, Adv.
Mr. K.S. Radhakrishnan, Sr. Adv.
Mr. Abraham M. Pattiyani, Adv.
Mr. Prasanth K., Adv.
Mr. Vikas, Adv.
Mr. Jose Abraham, AOR
Mr. P.N. Raveendran, Sr. Adv.
Mr. Alex M. Scaria, Adv.
Mr. Arvind Kumar, AOR
Mr. Siddharth Dave, Sr. Adv.
Mr. Ankur S. Kulkarni, Adv.
Mr. Nirnimesh Dube, Adv.
Mr. Anirudh Anand, Adv.
Mr. Susheel Joseph Cyriac, Adv.
Ms. Uditha Chakravarthy, Adv.
Ms. Richa Bharadwaj, Adv.
M/s. Lex Regis Law Offices
Mr. V. Chitambaresh, Sr. Adv.
Ms. Usha Nandini. V, AOR
CA 3799-3800/19
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Mr. Alex M. Scaria, Adv.
Mr. Biju P. Raman, Adv.
Ms. Anitha Shenoy, Sr. Adv.
Ms. Srishti Agnihotri, AOR
Sany Anthony, Adv.
Megh Apte, Adv.
Ms. Sanjana Grace Thomas, Adv.
Mr. Anmol Gupta, Adv.
Mr. Anand Varma, Adv.
Ms. Abhishek Prasad, Adv.
Mr. Shwetank Singh, Adv.
Mr. Dhairya Madan, Adv.
Ms. Akansha Dixit, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 18 February 2020.
(Chetan Kumar) (Saroj Kumari Gaur) A.R.-cum-P.S. Court Master