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Supreme Court - Daily Orders

Union Of India vs Rajiv Suri on 7 February, 2020

Bench: D.Y. Chandrachud, Indu Malhotra

     CA 3799-3800/19
                                            1

     ITEM NO.64                     COURT NO.8                 SECTION XVII

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                            Civil Appeal Nos.3799-3800/2019


     UNION OF INDIA                                              Appellant(s)

                                           VERSUS

     RAJIV SURI                                                  Respondent(s)

     (With appln.(s) for exemption from filing           c/c     of   the   impugned
     judgment, intervention/impleadment and stay)


     WITH Diary No.16286/2019 (XVII)
     (With appln.(s) for c/delay in filing SLP, exemption from filing
     c/c of the impugned judgment and interim relief)
     Diary No.16445/2019 (XVII)
     (With appln.(s) for c/delay in filing SLP, exemption from filing
     c/c of the impugned judgment and stay)
     C.A. No.5735/2019 (XVII)
     (With appln.(s) for exemption from filing c/c of the impugned
     judgment and stay)
     C.A. No.5799/2019 (XVII)
     (With appln.(s) for exemption from filing c/c of the impugned
     judgment and stay)
     C.A. No.7436/2019 (XVII)
     (With appln.(s) for exemption from filing c/c of the impugned
     judgment and exemption from filing O.T. and ex-parte stay)


     Date : 07-02-2020 These matters were called on for hearing today.


     CORAM :
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                         HON'BLE MS. JUSTICE INDU MALHOTRA


     For Appellant(s)        Mr.   Atmaram N.S. Nadkarni, ASG
                             Ms.   Suhasini Sen, Adv.
Signature Not Verified       Mr.   S.S. Rebello, Adv.
Digitally signed by
CHETAN KUMAR
Date: 2020.02.07
                             Ms.   Arzu Paul, Adv.
18:17:48 IST
Reason:                      Mr.   Neeleshwar P., Adv.
                             Ms.   Riya Soni, Adv.
                             Mr.   Divya Prakash Pande, Adv.
                             Mr.   Abhishek Aatrey, Adv.
                             Mr.   Sarad Kumar Singhania, Adv.
CA 3799-3800/19
                                   2

                    Mr. Pranay Ranjan, Adv.
                    Mr. Gurmeet Singh Makker, AOR

                    Mr. Alok Sangwan, Adv.
                    Mr. Sunny Kadiyan, Adv.
                    Mr. Devashish Bharuka, AOR

                    Ms. Nidhi Dwivedi, Adv.
                    Mr. Pradeep Misra, AOR
                    Mr. Ajay Kumar Pandey, Adv.

                    Mr. Vanshdeep Dalmia, AOR
                    Mr. Avishkar Singhvi, Adv.
                    Mr. Suchakshu Jain, Adv.

                    Ms. Srishti Agnihotri, AOR

For Respondent(s)   Mr. Vanshdeep Dalmia, AOR
                    Mr. Avishkar Singhvi, Adv.
                    Mr. Suchakshu Jain, Adv.

                    Mr. Gurmeet Singh Makker, AOR

                    Mr. Ajit Sharma, AOR
                    Mr. Abhishek Rana, Adv.

                    Mrs. Mona K. Rajvanshi, AOR
                    Mr. Anurag Kashyap, Adv.
                    Mr. Ashwani Kumar, Adv.
                    Mr. Soumya Kundu, Adv.

                    Mr.   K.S. Radhakrishnan, Sr. Adv.
                    Mr.   Abraham M. Pattiyani, Adv.
                    Mr.   Prasanth K., Adv.
                    Mr.   Vikas, Adv.
                    Mr.   Jose Abraham, AOR

                    Mr. P.N. Raveendran, Sr. Adv.
                    Mr. Alex M. Scaria, Adv.
                    Mr. Arvind Kumar, AOR

                    Mr. Siddharth Dave, Sr. Adv.
                    Mr. Ankur S. Kulkarni, Adv.
                    Mr. Nirnimesh Dube, Adv.
                    Mr. Anirudh Anand, Adv.
                    Mr. Susheel Joseph Cyriac, Adv.
                    Ms. Uditha Chakravarthy, Adv.
                    Ms. Richa Bharadwaj, Adv.
                    M/s. Lex Regis Law Offices

                    Mr. V. Chitambaresh, Sr. Adv.
                    Ms. Usha Nandini. V, AOR
CA 3799-3800/19
                                        3

                         Mr. Alex M. Scaria, Adv.
                         Mr. Biju P. Raman, Adv.

                         Ms. Anitha Shenoy, Sr. Adv.
                         Ms. Srishti Agnihotri, AOR
                         Sany Anthony, Adv.
                         Megh Apte, Adv.
                         Ms. Sanjana Grace Thomas, Adv.
                         Mr. Anmol Gupta, Adv.

                         Mr.   Anand Varma, Adv.
                         Ms.   Abhishek Prasad, Adv.
                         Mr.   Shwetank Singh, Adv.
                         Mr.   Dhairya Madan, Adv.
                         Ms.   Akansha Dixit, Adv.


                  UPON hearing the counsel the Court made the following
                                   O R D E R

List the matters on 18 February 2020.

(Chetan Kumar) (Saroj Kumari Gaur) A.R.-cum-P.S. Court Master