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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Bureau of Energy Efficiency (Certification Procedures for Energy Managers) Regulations, 2010

(2)Where on scrutiny of the application under sub-regulation (1), an applicant is found ineligible to appear for National Examination, his application shall be rejected for reasons to be recorded in writing and he shall be intimated accordingly.