Bombay High Court
Zoom Developers Pvt. Ltd. And Ors vs Union Of India And Ors on 19 November, 2018
Bench: B.P. Dharmadhikari, Sarang Vijaykumar Kotwal
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1337 OF 2017
Zoom Developers Pvt. Ltd. And Ors. ....Petitioner
V/S
Union Of India And Ors. ....Respondent
Adv. H.K. Sudhakara a/w Sangeeta Narayanan i/b Prompt Legal For Petitioner CORAM : B.P. DHARMADHIKARI & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 19th November, 2018 P.C. :
At the request of learned advocate for the petitioners, Stand over to 10/12/2018.
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