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[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(5)(iii) in The Gujarat Entertainments Tax Act, 1977

(iii)the expression "touring cinema" means an outfit comprising the cinematograph apparatus and plant and enclosures taken from place to place for giving cinematograph exhibition in local theatres or halls.]