Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1)(g) in The Gujarat Municipalities Act, 1963

(g)[ who is disqualified by or under any law for the time being in force for the purposes of elections to the Legislature of the State: [Clause (g) was added by Gujarat 17 of 1993, section 13 w.e.f. 20-08-1993.]