Section 2(1)(a) in The Limited Liability Partnership Act, 2008

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(a) in The Limited Liability Partnership Act, 2008

(a)"address", in relation to a partner of a limited liability partnership, means-

(i)if an individual, his usual residential address; and

(ii)if a body corporate, the address of its registered office;