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Madras High Court

A.Brita Nicy vs The Registrar on 18 November, 2019

Author: V.M.Velumani

Bench: V.M.Velumani

                                                                        W.P.(MD)No.23612 of 2019

                            BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 18.11.2019

                                                     CORAM :

                              THE HONOURABLE MS.JUSTICE V.M.VELUMANI

                                           W.P.(MD)No.23612 of 2019
                                                     and
                                          W.M.P.(MD)No.20234 of 2019

                      A.Brita Nicy                                           ... Petitioner

                                                        vs.

                      1.The Registrar,
                        Tamil Nadu Dr.J.Jayalalitha Fisheries University,
                        Vettar River View Campus,
                        Nagapattinam.

                      2.The Controller of Examination,
                        Tamil Nadu Dr.J.Jayalalitha Fisheries University,
                        Vettar River View Campus,
                        Nagapattinam.

                      3.The Dean and Chairman Advisory Committee,
                        Fisheries College and Research Institute,
                        Thoothukudi.                                         ... Respondents


                            Writ Petition filed under Article 226 of the Constitution of
                      India, seeking for issuance of a Writ of Mandamus, directing the
                      respondents to issue the Provisional Degree Certificate to the
                      petitioner for completion of her Ph.D. Programme and to accept the
                      petitioner's application and permit the petitioner to participate in the
                      Convocation of the Respondent University scheduled to be held on
                      30.11.2019.


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                                                                         W.P.(MD)No.23612 of 2019

                                   For Petitioner         : Mr.G.Prabhu Rajadurai
                                   For Respondents        : Mr.K.Chellapandian
                                                            Additional Advocate General
                                                            Assisted by
                                                            Mr.S.Vijayakumar


                                                      ORDER

This Writ Petition has been filed seeking a direction to the respondents to issue Provisional Degree Certificate to the petitioner for completion of her Ph.D. Programme and to accept her application and permit her to participate in the Convocation of the Respondent University, scheduled to be held on 30.11.2019.

2.Today, when the matter is taken up for hearing, the learned Additional Advocate General submitted that the petitioner was permitted to participate in the Convocation and Convocation Certificate was also issued to her and therefore, the relief sought for in the Writ Petition has become infructuous.

3.Recording the above said submission, this Writ Petition is dismissed as infructuous. No costs. Consequently, connected Miscellaneous Petition is closed.

                      Index        : Yes/No                           18.11.2019
                      smn2


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                                                                       W.P.(MD)No.23612 of 2019

                      To

                      1.The Registrar,

Tamil Nadu Dr.J.Jayalalitha Fisheries University, Vettar River View Campus, Nagapattinam.

2.The Controller of Examination, Tamil Nadu Dr.J.Jayalalitha Fisheries University, Vettar River View Campus, Nagapattinam.

3.The Dean and Chairman Advisory Committee, Fisheries College and Research Institute, Thoothukudi.

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http://www.judis.nic.in W.P.(MD)No.23612 of 2019 V.M.VELUMANI, J.

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