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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(i) in Andhra Pradesh Para Medical Board Act, 2006

(i)"Para medical Technician" or "Para medical Professional" means persons as may be specified and notified by the Government as Para medical Technicians/Para medical Professionals from time to time;