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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(12) in The Orissa Port Trust Act, 1962

(12)"Port" means any port other than a major port with such limits as may be defined by notification issued by Government from time to time for the purposes of this Act and until a notification is so issued, with such limits as may have been defined by Government under the provisions of the Indian Ports Act, 1908 (15 of 1908);