Calcutta High Court
Mbl Infrastructure Limited vs Ircon International Ltd. And Anr on 25 March, 2026
OD- 54
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IA NO. GA/5/2026
In CS/103/2003
MBL INFRASTRUCTURE LIMITED
Vs
IRCON INTERNATIONAL LTD. AND ANR.
BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY
Date: 25th March, 2026 Appearance:
Ms. Sristi Barman Roy, Adv.(vc) Ms. Nairanjana Ghosh, Adv.
...for the plaintiff/ petitioner Mr. Arnab Chakraborty, Adv.(vc) Ms. Pragya Bhowmick, Adv.
Ms. Rimi Mandal, Adv.
...for the defendant The Court:- In compliance with the order dated 20th February, 2026, the concerned Bank has forwarded its report through the Registrar, Original Side, High Court at Calcutta. Let the same be kept on record.
The Learned Advocates representing the respective parties are to seek a copy of the report on an application before the Office of the Registrar, Original Side, prior to the next date of hearing.
Next date be fixed on 7th April, 2026.
(ANANYA BANDYOPADHYAY, J.) DB