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[Cites 0, Cited by 0] [Section 152] [Entire Act]

State of Madhya Pradesh - Subsection

Section 152(2) in The M.P. Municipal Accounts Rules, 1971

(2)An extract from the measurement book shall ordinarily be endorsed on the muster roll and the quantity of work turned out shall be compared with the cost of the labour employed so as to afford satisfactory evidence that the out turn of work gives a sufficient return for the money spent. Any deficiency in this respect shall be noticed by the paying officer.