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[Cites 0, Cited by 0] [Section 109A] [Entire Act]

Union of India - Subsection

Section 109A(2) in The Indian Post Office Rules, 1933

(2)In the case of a value payable postal parcel posted in India under the C.O.D system, posting fee of 15 paise and a fee on the amount specified for remittance to the sender calculated according to Schedule 1 below rule 109 (3) shall be prepaid by the sender.